Ashok Kumar Joshi vs Achlaram Bhargava Joshi
2021 Latest Caselaw 11086 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 6192/2021

Ashok Kumar Joshi

----Petitioner Versus Achlaram Bhargava Joshi

----Respondent

For Petitioner(s) : Mr. Salman Agha

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

16/07/2021

Issue notice.

Issue notice to respondent No.1 only, returnable on 27th July,

2021 and be given 'dasti' to learned counsel for the petitioner for

service.

(VIJAY BISHNOI),J

36-Arun/-

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