M/S. M.K. Enterprises vs State Of Rajasthan
2021 Latest Caselaw 11077 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 4543/2021

M/s. M.k. Enterprises

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Sanjeet Purohit For Respondent(s) :

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

16/07/2021

The SBCWP No.4636/2021 has wrongly been tagged

with this writ petition.

Office is directed to detach SBCWP No.4636/2021

from this writ petition and thereafter proceed.

(VIJAY BISHNOI),J

155-msrathore/-

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