Devendra Singh vs State Of Rajasthan
2021 Latest Caselaw 11075 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 10130/2019

Devendra Singh & Ors.

----Petitioners Versus State Of Rajasthan & Ors.

----Respondents

For Petitioner(s) : Mr. Deepender Rajpurohit For Respondent(s) : Mr. Govind Suthar

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

16/07/2021

The applications (01/21 & 02/21) preferred on behalf

of applicants for preponment of the date of hearing are

considered and disposed of.

Let this writ petition be listed on 28.7.2021 for

orders.

(VIJAY BISHNOI),J

78-msrathore/-

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