Sanjay Thokar vs State Of Rajasthan
2021 Latest Caselaw 11072 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Miscellaneous Bail Application No. 4074/2021

Sanjay Thokar S/o Shri Rameshji, Aged About 34 Years, Buddhisagar Society, Chandkhera, Ahmedabad (Gujrat). (Presently Lodged At Sub Jail Pindwara).

----Petitioner Versus State Of Rajasthan, Through P.p.

----Respondent

For Petitioner(s) : Mr. Vijay Choudhary For Respondent(s) : Mr. Anil Joshi, PP

HON'BLE MR. JUSTICE SANJEEV PRAKASH SHARMA

Judgment / Order

16/07/2021

After some arguments learned counsel for the petitioner

does not want to press the bail application.

In view of above the bail application is dismissed as not

pressed at this stage.

(SANJEEV PRAKASH SHARMA),J

3-1/-saurabh

Powered by TCPDF (www.tcpdf.org)