Sahzad vs State Of Rajasthan
2021 Latest Caselaw 11070 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Miscellaneous Bail Application No. 8594/2021

Sahzad

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Shambhoo Singh For Respondent(s) : Mr. Anil Joshi, PP

HON'BLE MR. JUSTICE SANJEEV PRAKASH SHARMA

Judgment / Order

16/07/2021

Learned counsel for the petitioner prays for time to produce

the copy of the charge-sheet papers.

List this case again after one week.

(SANJEEV PRAKASH SHARMA),J

55-1/-saurabh

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