Rahul @ Ralli vs State Of Rajasthan
2021 Latest Caselaw 11060 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Appeal No. 463/2021

Rahul @ Ralli

----Appellant Versus State Of Rajasthan

----Respondent

For Appellant(s) : None present For Respondent(s) : Mr Sudhir Tak, Public Prosecutor

HON'BLE MR. JUSTICE SANJEEV PRAKASH SHARMA

Judgment / Order

16/07/2021

Issue notices to respondent No.2.

Call for the record.

(SANJEEV PRAKASH SHARMA),J

105-MMA/-

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