Mamraj vs State Of Rajasthan
2021 Latest Caselaw 10971 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 8873/2021

Mamraj

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Sanjay Nahar For Respondent(s) :

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

15/07/2021

Issue notice. Issue notice of stay petition as well, returnable

within two weeks and be given 'dasti' to learned counsel for the

petitioners.

(VIJAY BISHNOI),J

Surabhii/56-

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