Naresh vs State
2021 Latest Caselaw 10965 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Miscellaneous Bail Application No. 9144/2021

Naresh

----Petitioner Versus State

----Respondent

For Petitioner(s) : Mr. Shambhoo Singh For Respondent(s) : Mr. Anil Joshi, PP

HON'BLE MR. JUSTICE SANJEEV PRAKASH SHARMA

Judgment / Order

15/07/2021

Learned Public Prosecutor is directed to procure the case

diary.

List this case again on 26.07.2021.

(SANJEEV PRAKASH SHARMA),J

15-1/-saurabh

Powered by TCPDF (www.tcpdf.org)