Hoshiyar Singh vs State Of Rajasthan
2021 Latest Caselaw 10928 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 8335/2021

Hoshiyar Singh S/o Shri Prahlad Rai Kaswan, Aged About 26 Years, Village Paladi, Tehsil Bhadra Palari, District Hanumangarh (Aadhar No. 2584-0085-9794)

----Petitioner

Versus

1. State Of Rajasthan, Through Its Secretary, Department Of Local Body, Government Of Rajasthan, Jaipur.

2. State Election Commission, Jaipur (Rajasthan).

3. District Election Officer, District Hanumangarh.

4. Municipal Board, Bhadra, Through Its Executive Officer

5. Balwant S/o Badri, Ward No 23, Ganeshpur Bas Bhadra, Tehsil Bhadra, District Hanumangarh.

----Respondents

For Petitioner(s) : Mr. Moti Singh For Respondent(s) : Mr. Sunil Beniwal Mr. Vikas Balia (through VC Mr. R.S. Choudhary,

HON'BLE MR. JUSTICE VIJAY BISHNOI Judgment / Order

15/07/2021

Learned counsel for the petitioner has submitted that he has

already supplied copy of the writ petition to Mr. Sunil Beniwal, AAG

appearing on behalf of respondent Nos.1 and 4. Mr. Vikas Balia is

appearing on behalf of respondent Nos.2 and 3. Mr. R.S. Choudhary is

appearing on behalf of respondent No.5. Copy of the writ petition be

supplied to Mr. Vikas Balia and Mr. R.S. Choudhary.

List in the second week of August, 2021 along with SBCWP

No.7908/2021.

(VIJAY BISHNOI),J

41-Taruna/-

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