Aadram And Anr vs State And Ors
2021 Latest Caselaw 10875 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 1857/2014

Aadram And Anr.

----Petitioner Versus State And Ors.

----Respondent

For Petitioner(s) : Mr. BS Sandhu For Respondent(s) :

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

14/07/2021

List this matter after four weeks.

Interim order, if any, to continue till next date of hearing.

(VIJAY BISHNOI),J

37-pratibha/-

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