Citation : 2021 Latest Caselaw 10859 Raj
Judgement Date : 14 July, 2021
HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR
S.B. Civil Writ Petition No. 8064/2021
Sagar College Of B.sc. Nursing, Udaipur
----Petitioner Versus State Of Rajasthan
----Respondent
For Petitioner(s) : Mr. Ankur Mathur For Respondent(s) : Mr. Sangram Singh
HON'BLE MR. JUSTICE VIJAY BISHNOI
Judgment / Order
14/07/2021
Learned counsel Mr. Sangram Singh appearing on behalf of
respondent No.2. Let notices be issued to respondent Nos. 1, 3
and 4 and be given 'dasti' to learned counsel for the petitioner.
Learned counsel for the petitoner is free to serve copy of the
writ petiton to the counsel, who are usually appearing for the
remaining respondents.
List on 19.07.2021.
(VIJAY BISHNOI),J
Surabhii/20-
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