Jagdish Kumar vs State Of Rajasthan
2021 Latest Caselaw 10850 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 18935/2019

Jagdish Kumar

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Ms Madhu Khatri For Respondent(s) : Mr S.K. Bhati, Public Prosecutor

HON'BLE MR. JUSTICE SANJEEV PRAKASH SHARMA

Judgment / Order

14/07/2021

Learned counsel for the petitioner wants time to ascertain

latest position.

List the case again on 19.07.2021, as prayed.

(SANJEEV PRAKASH SHARMA),J

130-MMA/-

Powered by TCPDF (www.tcpdf.org)