Prakash Chandra Jain vs The Union Of India
2021 Latest Caselaw 10848 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 7110/2020

Prakash Chandra Jain

----Petitioner Versus The Union Of India

----Respondent

For Petitioner(s) : Mr. Girish Sankhala For Respondent(s) : Mr. Mukesh Rajpurohit, ASG

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

14/07/2021

Learned counsel Mr. Mukesh Rajpurohit, ASG seeks two

weeks' time to complete his instructions.

List after two weeks, as prayed.

(VIJAY BISHNOI),J

57-msrathore/-

Powered by TCPDF (www.tcpdf.org)