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Kan Singh Parihar vs State Of Rajasthan
2021 Latest Caselaw 10818 Raj

Citation : 2021 Latest Caselaw 10818 Raj
Judgement Date : 14 July, 2021

Rajasthan High Court - Jodhpur
Kan Singh Parihar vs State Of Rajasthan on 14 July, 2021
Bench: Sanjeev Prakash Sharma

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Misc(Pet.) No. 142/2019

Kan Singh Parihar

----Petitioner Versus State Of Rajasthan

----Respondent Connected With S.B. Civil Writ Petition No. 12983/2017 Kan Singh Parihar

----Petitioner Versus State Of Rajasthan And Anr.

----Respondent

For Petitioner(s) : Mr Rajesh Joshi, Sr. Advocate assisted by Mr Govind Suthar For Respondent(s) : Mr S.S. Rajpurohit, Public Prosecutor Mr Anil Kumar Bissa, for complainant

HON'BLE MR. JUSTICE SANJEEV PRAKASH SHARMA

Judgment / Order

14/07/2021

Learned Public Prosecutor wants time to procure the case

diary and details from the Department.

List the case again on 16.07.2021, as prayed.

(SANJEEV PRAKASH SHARMA),J

128-129 MMA/-

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