Citation : 2021 Latest Caselaw 10735 Raj
Judgement Date : 13 July, 2021
HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR
S.B. Criminal Miscellaneous Bail Application No. 8751/2021
Jagjeet Singh
----Petitioner Versus State Of Rajasthan
----Respondent
For Petitioner(s) : Mr. Kailash Chandra Bishnoi For Respondent(s) : Mr. Anil Joshi, PP
HON'BLE MR. JUSTICE SANJEEV PRAKASH SHARMA
Judgment / Order
13/07/2021
Learned Public Prosecutor is directed to procure the case
diary.
List this case again on 28.07.2021.
(SANJEEV PRAKASH SHARMA),J
7-1/-saurabh
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