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Aryabhatta Academic Society vs The Rajasthan University Of ...
2021 Latest Caselaw 10725 Raj

Citation : 2021 Latest Caselaw 10725 Raj
Judgement Date : 13 July, 2021

Rajasthan High Court - Jodhpur
Aryabhatta Academic Society vs The Rajasthan University Of ... on 13 July, 2021
Bench: Vijay Bishnoi

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 8600/2021

Aryabhatta Academic Society, Aryabhatta College Of Pharmacy Chachiyawas, Ajmer, Rajasthan Through Its Secretary, Amit Shastri S/o Late Dr. Babu Ram Shastri, Aged About 41 Years.

----Petitioner Versus

1. The Rajasthan University Of Health Sciences, Sector 18, Kumbha Marg, Pratap Nagar, Jaipur, Rajasthan Through Its Registrar.

2. All Indian Association Of Unaided Private Institutions, C/o Shri Hari Adarsh Pharmacy College, Vpo Borudna, Pipar City, Jodhpur 342604

----Respondents

For Petitioner(s) : Mr. Ankur Mathur For Respondent(s) :

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

13/07/2021

Learned counsel for the petitioner has submitted that the

only limited prayer of the petitioner is to the effect that the

respondent may be directed to pass appropriate orders on the

application filed by the petitioner-Institution for establishing

Pharmacy College for B.Pharma Course.

In view of the limited prayer of the learned counsel for the

petitioner, this writ petition is disposed of with a direction to

consider the application of the petitioner-Institution to establish a

Pharmacy College for B.Pharma Course. All the formalities shall be

completed strictly in accordance with law preferably within a

(2 of 2) [CW-8600/2021]

period of three months from today, if the Covid-19 situation

improves.

Stay petition also stand disposed of.

(VIJAY BISHNOI),J

Surabhii/64-

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