Ghanshyam Meena vs State Of Rajasthan
2021 Latest Caselaw 10724 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 8591/2021

Ghanshyam Meena

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Jog Singh For Respondent(s) : Mr. Kailash Choudhary for Mr. Manish Vyas, AAG

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

13/07/2021

Learned counsel for the petitioner has submitted that

he has already supplied copy of the writ petition to

Mr.Manish Vyas, AAG. Mr. K.C. Choudhary for Mr. Manish

Vyas, AAG has submitted that he wants to complete his

instructions.

List on 26th July, 2021.

(VIJAY BISHNOI),J

63-msrathore/-

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