Karna Ram Vishnoi vs State Of Rajasthan
2021 Latest Caselaw 10710 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 16497/2019

Karna Ram Vishnoi

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Devesh A Purohit for Mr. Rajesh Joshi, Sr. Advocate For Respondent(s) : Mr. GR Poonia, Sr. Advocate, Assisted by Dr. Shanti Choudhary Mr. Sunil Beniwal, AAG.

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

13/07/2021

List this matter on 22.07.2021

Interim order, if any, to continue till the next date of hearing.

(VIJAY BISHNOI),J

99-pratibha/-

(D.B. SAW/1452/2019 has been filed in this matter. Please refer the same for further orders)

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