Lrs Of Mohammed Ramjan vs Mohammed Iqbal
2021 Latest Caselaw 10688 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR

S.B. Civil Writ Petition No. 6373/2021

1. Lrs Of Mohammed Ramjan, S/o Late Mohammed Hussain,

Caste Silavat Muslim, R/o Dhada Mohalla, Nagaur,

Through-

2. Mohammed Aarif S/o Late Mohammed Ramjan, Caste

Silavat Muslim, R/o Dhada Mohalla, Nagaur.

3. Mohammed Sajid S/o Late Mohammed Ramajan, Aged

About 38 Years, Caste Silavat Muslim, R/o Dhada Mohalla,

Nagaur.

4. Mohammed Firoj S/o Late Mohammed Ramjan, Aged

About 36 Years, Caste Silavat Muslim, R/o Dhada Mohalla,

Nagaur.

5. Mohammed Farin S/o Late Mohammed Ramjan, Aged

About 32 Years, Caste Silavat Muslim, R/o Dhada Mohalla,

Nagaur.

6. Rajiya Bano D/o Late Mohammed Ramjan, Aged About 40

Years, Caste Silavat Muslim, R/o Dhada Mohalla, Nagaur.

7. Fojiya D/o Late Mohammed Ramjan, Aged About 30

Years, Caste Silavat Muslim, R/o Dhada Mohalla, Nagaur.

----Petitioners Versus

1. Mohammed Iqbal S/o Late Mohammed Hussain, Aged

About 64 Years, Caste Silavat Muslim, R/o Dhada Mohalla,

Nagaur, Rajasthan.

2. Rasida D/o Mohammed Hussain, Caste Silavat Muslim,

R/o Dhada Mohalla, Nagaur, Rajasthan.

3. Farida D/o Mohammad Hussain W/o Mohammad Salim,

Aged About 60 Years, R/o Dhada Mohalla, Nagaur,

Rajasthan.

                                                                 ----Respondents



                                                                             (2 of 2)               [CW-6373/2021]



                                   For Petitioner(s)         :    Mr. Amit Pareek for
                                                                  Mr. Naman Mahnot

HON'BLE MR. JUSTICE VIJAY BISHNOI Judgment / Order

13/07/2021

The application (Inward No.01/21) preferred on behalf of the

petitioner for converting this S.B. Civil Writ Petition into S.B. Civil

Misc. Appeal is considered and allowed.

Office to proceed.

(VIJAY BISHNOI),J

118-Arun/-

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