Vijay M Patel vs State
2021 Latest Caselaw 10609 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Miscellaneous Bail Application No. 14680/2020

Vijay M Patel

----Petitioner Versus State

----Respondent

For Petitioner(s) : Mr Abhishek Charan through VC For Respondent(s) : Mr Shiv Kumar Bhati, Public Prosecutor

HON'BLE MR. JUSTICE SANJEEV PRAKASH SHARMA

Judgment / Order

12/07/2021

Learned Public Prosecutor wants to procure the report.

List again on 16.07.2021, as prayed.

Meanwhile, the interim order shall continue.

(SANJEEV PRAKASH SHARMA),J

50-MMA/-

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