Jamaludeen vs Sultan Ahamed
2021 Latest Caselaw 10527 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 813/2020

Jamaludeen

----Petitioner Versus Sultan Ahamed

----Respondent

For Petitioner(s) : Mr. Sandeep Saruperia

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

09/07/2021

List after four weeks.

Interim order, if any, to continue till next date.

(VIJAY BISHNOI),J

91-pratibha/-

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