Pappuram @ Papparam vs State Of Rajasthan
2021 Latest Caselaw 10504 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Miscellaneous Bail Application No. 8553/2021

Pappuram @ Papparam

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr J.V.S. Deora For Respondent(s) : Mr Laxman Solanki, Public Prosecutor Mr S.S. Rathore for complainant

HON'BLE MR. JUSTICE SANJEEV PRAKASH SHARMA

Judgment / Order

09/07/2021

Call for the case diary.

List the case again on 16.07.2021, as prayed.

(SANJEEV PRAKASH SHARMA),J

100-MMA/-

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