Rohitas Kumar vs State Of Rajasthan
2021 Latest Caselaw 10494 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 8349/2021

1. Rohitas Kumar S/o Shri Shishupal Singh, Aged About 31 Years, R/o Village And Post Ramgarh, Tehsil Nohar, Distt. Hanumangarh (Raj.)

2. Pawan Kumar S/o Shri Chetram, Aged About 30 Years, R/o Ward No. 4 Village And Post Munsari, Teh Bhadra, Dist. Hanumangarh (Raj.)

----Petitioners Versus

1. State Of Rajasthan, Through Secretary, Department Of Rural Development And Panchayati Raj, Government Of Rajasthan, Secretariat, Jaipur (Raj.)

2. Director, Elementary Education, Bikaner (Raj.)

3. Chief Executive Officer, Zila Parishad, Barmer

4. Chief Executive Officer, Zila Parishad, Bikaner

5. Chief Executive Officer, Zila Parishad, Hanumangarh.

6. Block Development Officer, Panchayat Samiti Baytu, District Barmer.

7. Block Development Officer, Panchayat Samiti Panchu, District Bikaner.

8. Block Development Officer, Panchayat Samiti Nohar, District Hanumangarh.

9. Block Development Officer, Panchayat Samiti Rawatsar, District Hanumangarh.

----Respondents

For Petitioner(s) : Mr. Vinod Jhajharia through VC

JUSTICE DINESH MEHTA

Order

09/07/2021

Learned counsel for the petitioners submits that the issue

involved in the present writ petition is covered by the Coordinate

(2 of 2) [CW-8349/2021]

Bench decision dated 14.03.2019 rendered in the case of Ashok

Kumar Sharma Vs. State of Rajasthan & Ors (SB Civil Writ Petition

No.15411/2018) and in the case of Dhanraj Meena Vs. State of

Rajasthan & Ors (SB Civil Writ Petition No.12846/2017), decided

on 15.01.2018.

In view of the aforesaid, the present writ petition is also

allowed in terms of the judgments rendered in the case of Ashok

Kumar Sharma (supra) and Dhanraj Meena (supra) and it is

directed that the respondents while dealing with the case of the

petitioners pertaining to their pay fixation etc. would follow the

provisions of Rules 24 & 26 of the RSR as per law.

The stay application is also disposed of.

(DINESH MEHTA),J 142-Ramesh/-

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