National Insurance Company ... vs Vagji
2021 Latest Caselaw 10442 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Misc. Appeal No. 1880/2020

National Insurance Company Limited

----Appellant Versus Vagji

----Respondent Connected With S.B. Cross Objection (civil) No. 12/2021

For Appellant(s) : Mr. Jagdish Vyas, Adv. For Respondent(s) : Mr. Jubin Mehta, on behalf of Mr. Pankaj Mehta, Adv.

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

08/07/2021

SBCMA No.1880/2020

Issue fresh notice to respondent No.9. Rule is made

returnable within six weeks.

Till next date of hearing, interim order, if any, shall continue.

S.B. CROSS OBJECTION (CIVIL) NO. 12/2021 Issue fresh notice to respondent No.2. Rule is made returnable within six weeks.

(MANOJ KUMAR GARG),J 107-108-MS/-

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