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Idrish vs State And Anr
2021 Latest Caselaw 10430 Raj

Citation : 2021 Latest Caselaw 10430 Raj
Judgement Date : 8 July, 2021

Rajasthan High Court - Jodhpur
Idrish vs State And Anr on 8 July, 2021
Bench: Sandeep Mehta

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Crml Leave To Appeal No. 68/2018

Idrish

----Appellant Versus State & Anr

----Respondent

For Appellant(s) : Mr. Anil Gupta For Respondent(s) : Mr. A.R. Choudhary, PP

HON'BLE MR. JUSTICE SANDEEP MEHTA

Order

08/07/2021

Since the accused persons have preferred an appeal (D.B.

Criminal Appeal No.1884/2017) being aggrieved of their conviction

by the very same judgment, which is assailed in this leave to

appeal application, let this leave to appeal application be listed

before the Division Bench with the said appeal (No.1884/2017).

(SANDEEP MEHTA),J 71-Sudhir Asopa/-

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