Vali Khan vs State Of Rajasthan
2021 Latest Caselaw 10427 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 8526/2021

Vali Khan

----Petitioner Versus State Of Rajasthan & Ors.

                                                                                                   ----Respondents


                                   For Petitioner(s)        :     Mr. Rajesh Shah
                                   For Respondent(s)        :

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

08/07/2021

Issue notice. Issue notice of stay application as well,

returnable within three weeks and be given 'dasti' to

learned counsel for the petitioner for service.

(VIJAY BISHNOI),J

57-msrathore/-

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