Sampat Lal vs State Of Rajasthan
2021 Latest Caselaw 10421 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Miscellaneous Bail Application No. 5850/2021

Sampat Lal

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Bhawani Singh, Adv. For Respondent(s) : Mr. Anees Bhurat, PP

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

08/07/2021

Counsel for the petitioner is directed to supply the copy of

documents to the learned Public Prosecutor.

Put up after one week, as prayed.

(MANOJ KUMAR GARG),J 111-MS/-

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