Rajbala vs Tejaram
2021 Latest Caselaw 10417 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Misc. Appeal No. 3356/2019

Rajbala

----Appellant Versus Tejaram

----Respondent

For Appellant(s) : Mr. Abhishek Mirdha, Adv. For Respondent(s) : Mr. Sanjeev Johar, for respondent No.3

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

08/07/2021

Four weeks' time is granted for filing fresh address of

respondent No.2, failing which the appeal shall stand dismissed

without reference to the Court.

(MANOJ KUMAR GARG),J 104-MS/-

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