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State Of Rajasthan vs Sanjay Chaudhary
2021 Latest Caselaw 10410 Raj

Citation : 2021 Latest Caselaw 10410 Raj
Judgement Date : 8 July, 2021

Rajasthan High Court - Jodhpur
State Of Rajasthan vs Sanjay Chaudhary on 8 July, 2021
Bench: Indrajit Mahanty

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

D.B. Spl. Appl. Writ No. 330/2021

State Of Rajasthan

----Appellant Versus Sanjay Chaudhary

----Respondent

For Appellant(s) : Mr. Manish Vyas, A.A.G. For Respondent(s) : -----

HON'BLE THE CHIEF JUSTICE MR. INDRAJIT MAHANTY HON'BLE MR. JUSTICE VINIT KUMAR MATHUR

Order

08/07/2021

The matter comes up on an application for dispensing with

the certified copy of the impugned judgment.

For the reasons stated in the application, the same is

allowed.

List along with D.B. Special Appeal (Writ) No.235/2021,

State of Rajasthan Vs. Kuldeep Kumar.

(VINIT KUMAR MATHUR),J (INDRAJIT MAHANTY),CJ

57-Kshama Dixit/-

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