Smt. Laxmi Devi vs Abdul Rajjak
2021 Latest Caselaw 10375 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 6547/2021

1. Smt. Laxmi Devi W/o Shri Ramvilash Maheshwari Rathi, Aged About 66 Years, R/o Opposite Ratanada Bazar, Near Petrol Pump, Jodhpur Through Power Of Attorney Shri Ramvilash S/o Shri Mohan Lal Maheshwari Rathi R/o Opposite Ratanada Bazar, Near Petrol Pump, Jodhpur.

2. Shri Ramvilash S/o Shri Mohan Lal Maheshwari Rathi, Aged About 68 Years, R/o Opposite Ratanada Bazar, Near Petrol Pump, Jodhpur.

----Petitioners

Versus

Abdul Rajjak S/o Ramjan Bhutto, By Caste Muslim, Proprietor M/s Bharat Tile Tube Peching, Opposite Ratanada Bazar, Near Petrol Pump, Jodhpur.

                                                                                                      ----Respondent


                                   For Petitioner(s)           :     Mr. RR Ankiya
                                   For Respondent(s)           :


                                                  HON'BLE MR. JUSTICE VIJAY BISHNOI
                                                          Judgment / Order

                                   08/07/2021

This writ petition has been filed by the petitioners with the prayer

that the ACJM (Rent Control), Jodhpur Metropolitan, Jodhpur may be

directed to decide the eviction application preferred on behalf of the

petitioner No.1 within six months.

Having heard learned counsel for the petitioners and after going

through the material available on record, I do not find any necessity to

issue such directions. Hence, this writ petition is dismissed.

However, the petitioner is free to approach the court below with

the prayer for expeditious disposal of the eviction petition.

(VIJAY BISHNOI),J

Surabhii/70-

Powered by TCPDF (www.tcpdf.org)