M/S R.C. Gupta vs The Sub-Divisional Magistrate, ...
2021 Latest Caselaw 10292 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 2162/2021

M/s R.c. Gupta

----Petitioner Versus The Sub-Divisional Magistrate, Rawatbhata

----Respondent

For Petitioner(s) : Mr. Jagdish Vyas For Respondent(s) : Mr. Kulwant Singh

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

07/07/2021

List on 20.07.2021.

Interim order, if any, to continue till next date.

(VIJAY BISHNOI),J

72-pratibha/-

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