Ugam Kanwar vs Kailashchandra
2021 Latest Caselaw 10206 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Misc. Appeal No. 119/2020

Ugam Kanwar

----Appellant Versus Kailashchandra

----Respondent

For Appellant(s) : Mr. Jayant Joshi, Adv. on behalf of Mr. Rakesh Arora, Adv.

For Respondent(s) :

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

06/07/2021

The matter comes up on an application for deleting the

names of respondents No.1 & 2 from the array of the respondents.

For reasons stated in the application, the application is

allowed. The names of respondents No.1 & 2 are hereby deleted

from the array of the respondents. Amended cause title filed with

the application is taken on record.

(MANOJ KUMAR GARG),J 104-MS/-

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