Jagdish Chouhan vs Ashok Kumar
2021 Latest Caselaw 10204 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Misc. Appeal No. 161/2021

Jagdish Chouhan

----Appellant Versus Ashok Kumar

----Respondent

For Appellant(s) : Mr. Rajat Rajpurohit, Adv. through VC For Respondent(s) : Mr. Bharat Boob, Adv. through VC

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

06/07/2021

Counsel for the appellants is directed to supply copy of

application to the counsel for the respondents.

Put up after one week, as prayed.

(MANOJ KUMAR GARG),J 106-MS/-

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