Citation : 2021 Latest Caselaw 10203 Raj
Judgement Date : 6 July, 2021
HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR
S.B. Civil Writ Petition No. 12233/2020
Kana Ram
----Petitioner Versus The State Of Rajasthan
----Respondent
For Petitioner(s) : Mr. Baltej Singh Sandhu For Respondent(s) : Mr. DL Rawla
HON'BLE MR. JUSTICE VIJAY BISHNOI
Judgment / Order
06/07/2021
List this matter after four weeks.
Interim order, if any, to continue till next date.
(VIJAY BISHNOI),J
89-pratibha/-
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