Smt. Sunder And Ors vs The Shri Ram Insurance Co. Ltd. And ...
2021 Latest Caselaw 10201 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Misc. Appeal No. 1320/2018

Smt. Sunder And Ors.

----Appellant Versus The Shri Ram Insurance Co. Ltd. And Ors.

----Respondent

For Appellant(s) : Mr. Jayant Joshi, Adv. on behalf of Mr. Rakesh Arora, Adv.

For Respondent(s) :

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

06/07/2021

Four weeks' time is granted for filing extra sets.

(MANOJ KUMAR GARG),J 98-MS/-

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