Ramdev Kray Vikray Sahkari Samiti ... vs State Of Rajasthan
2021 Latest Caselaw 10194 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 9925/2020

Ramdev Kray Vikray Sahkari Samiti Ltd.

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. LS Udawat For Respondent(s) :

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

06/07/2021

List this matter after four weeks.

Interim order, if any, to continue till next date.

(VIJAY BISHNOI),J

86-pratibha/-

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