M/S Navkar Finishing vs Rajasthan State Industrial And ...
2021 Latest Caselaw 10181 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 8407/2021

M/s Navkar Finishing

----Petitioner Versus Rajasthan State Industrial And Investment Corp. Ltd.

                                                                                                   ----Respondent


                                   For Petitioner(s)        :     Mr. Naresh Singh
                                   For Respondent(s)        :

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

06/07/2021

Issue notice, returnable within two weeks.

In the meanwhile, any proceeding hereinafter shall remain

subject to final outcome of the writ petition.

Connect with S.B. Civil Writ Petition No. 6475/2021

(VIJAY BISHNOI),J

44-pratibha/-

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