Virendra Singh vs State Of Rajasthan
2021 Latest Caselaw 10173 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Miscellaneous Bail Application No. 7017/2021

Virendra Singh

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr Birbal Ram Bishnoi For Respondent(s) : Mr Mukesh Trivedi, Public Prosecutor

HON'BLE MR. JUSTICE SANJEEV PRAKASH SHARMA

Judgment / Order

06/07/2021

Report is awaited.

List again on 12.07.2021, as prayed by both the learned

counsel.

(SANJEEV PRAKASH SHARMA),J

24-MMA/-

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