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M/. Shri Jasmath Filling Centre vs Indian Oil Corporation Ltd
2021 Latest Caselaw 10123 Raj

Citation : 2021 Latest Caselaw 10123 Raj
Judgement Date : 5 July, 2021

Rajasthan High Court - Jodhpur
M/. Shri Jasmath Filling Centre vs Indian Oil Corporation Ltd on 5 July, 2021
Bench: Vijay Bishnoi

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 8035/2021

M/. Shri Jasmath Filling Centre

----Petitioner Versus Indian Oil Corporation Ltd.

----Respondent

For Petitioner(s) : Ms. Madhu Khatri for Mr. Sanjeet Purohit For Respondent(s) : Mr. Nishant Bora

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

05/07/2021

It is informed by learned counsel for the petitioner that the

petitioner has filed rejoinder to the reply filed by the respondent

No.2, however, the same has not been tagged with this writ

petition.

Office is directed to do the needful.

List after two weeks.

(VIJAY BISHNOI),J

Surabhii/35-

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