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Lrs Of Hasam Kha vs Maru Kha
2021 Latest Caselaw 10103 Raj

Citation : 2021 Latest Caselaw 10103 Raj
Judgement Date : 5 July, 2021

Rajasthan High Court - Jodhpur
Lrs Of Hasam Kha vs Maru Kha on 5 July, 2021
Bench: Vijay Bishnoi

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 10201/2018

Lrs Of Hasam Kha

----Petitioner Versus Maru Kha

----Respondent

For Petitioner(s) : Mr. Anil Vyas For Respondent(s) :

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

05/07/2021

Application (01/21) has been preferred on behalf of the petitioners seeking extension of interim order in view of the judgment passed by the Hon'ble Supreme Court in the case of Asian Resurfacing of Road Agency Pvt. Ltd. Vs. Central Bureau of Investigation, reported in (2018) 16 SCC 299.

For the reasons indicated in the aforesaid application, the same is allowed. The interim order dated 18.7.2018 granted by this Court is extended till further orders.

(VIJAY BISHNOI),J

81-msrathore/-

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