M/S. Mytrah Vayu (Som) Pvt. Ltd vs The State Of Rajasthan
2021 Latest Caselaw 10085 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 6398/2020

M/s. Mytrah Vayu (Som) Pvt. Ltd.

----Petitioner Versus The State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Akshay Surana Mr. JL Purohit Ms. Rekha Borana For Respondent(s) : Mr. Pankaj Sharma, AAG Mr. Rishi Soni

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

05/07/2021

Learned counsel Ms. Rekha Borana submits that she is going

to file reply on behalf of respondent Nos.1, 5, 6, during the course

of day. Let copy of the reply be supplied to counsel for the

petitioner.

List this matter on 14.07.2021.

(VIJAY BISHNOI),J

103-pratibha/-

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