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Niji College Shikshan Sansthan ... vs The Jai Narain Vyas University, ...
2021 Latest Caselaw 10073 Raj

Citation : 2021 Latest Caselaw 10073 Raj
Judgement Date : 5 July, 2021

Rajasthan High Court - Jodhpur
Niji College Shikshan Sansthan ... vs The Jai Narain Vyas University, ... on 5 July, 2021
Bench: Vijay Bishnoi

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 8303/2021

Niji College Shikshan Sansthan Welfare Society, Through Its Secretary Shri Jagdish Solanki S/o Shri Mohan Lal Solanki, Aged About 58 Years, R/o 436-B, Flat No. 2B, Aakashdeep Complex, Sardarpura, D-Road, Jodhpur, Rajasthan.

----Petitioner Versus

1. The Jai Narain Vyas University, Jodhpur, Through Its Registrar, University Campus, Jodhpur, Rajasthan.

2. The Registrar, Jai Narain Vyas University, University Campus, Jodhpur, Rajasthan.

                                                                                                   ----Respondents


                                   For Petitioner(s)        :     Mr. Kuldeep Mathur
                                   For Respondent(s)        :



HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

05/07/2021

Issue notice. Issue notice of stay application as well,

returnable within a period of three weeks.

In the meantime, the respondents are restrained

from taking any coercive steps against the private

colleges, members of the petitioner society, till next date.

(VIJAY BISHNOI),J

44-msrathore/-

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