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Doon Bstc College, Hanumangarh vs National Council For Teacher ...
2021 Latest Caselaw 10072 Raj

Citation : 2021 Latest Caselaw 10072 Raj
Judgement Date : 5 July, 2021

Rajasthan High Court - Jodhpur
Doon Bstc College, Hanumangarh vs National Council For Teacher ... on 5 July, 2021
Bench: Vijay Bishnoi

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 8326/2021

Doon Bstc College, Hanumangarh

----Petitioner Versus National Council For Teacher Education

----Respondent

For Petitioner(s) : Mr. B.S. Sisodia For Respondent(s) :

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

05/07/2021

Learned counsel Mr. B.S. Sisodia has submitted that

he has already given copy of the writ petition to Mr. Vivek Shrimali, learned counsel appearing for the NCTE.

List the matter after a week while showing name of

Mr. Vivek Shrimali as counsel for the respondent - NCTE

in the cause list.

(VIJAY BISHNOI),J

47-msrathore/-

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