Bhom Singh vs State Of Rajasthan
2021 Latest Caselaw 10067 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 8311/2021

Bhom Singh

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Rajak Khan Haidar For Respondent(s) :

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

05/07/2021

Issue notice, returnable within four weeks.

(VIJAY BISHNOI),J

45-msrathore/-

Powered by TCPDF (www.tcpdf.org)