Bajrang Kumar vs State
2021 Latest Caselaw 10061 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Miscellaneous Bail Application No. 7658/2021

Bajrang Kumar

----Petitioner Versus State

----Respondent

For Petitioner(s) : Mr Rajesh Panwar For Respondent(s) : Mr Mukesh Trivedi, Public Prosecutor

HON'BLE MR. JUSTICE SANJEEV PRAKASH SHARMA

Judgment / Order

05/07/2021

Learned counsel for the petitioner wants to produce

statement of the prosecutrix made under sec.164 CrPC.

List again on 19.07.2021, as prayed.

(SANJEEV PRAKASH SHARMA),J

24-MMA/-

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