Oriental Insurance Limited vs M/S. Arihant Solvex Pvt. Ltd
2021 Latest Caselaw 10008 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 800/2021

Oriental Insurance Limited

----Petitioner Versus M/s. Arihant Solvex Pvt. Ltd.

                                                                                                    ----Respondent


                                   For Petitioner(s)         :     Mr. LD Khatri (through VC)
                                   For Respondent(s)         :

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

02/07/2021

The application (Inward No. 1/21) preferred on behalf of the

petitioner for early listing of the writ petition is considered and

disposed of.

Let this writ petition be listed on 06.07.2021.

(VIJAY BISHNOI),J

Surabhii/78-

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