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Additinal Chief Engineer vs M/S Goel Brick Industries
2021 Latest Caselaw 965 Raj/2

Citation : 2021 Latest Caselaw 965 Raj/2
Judgement Date : 29 January, 2021

Rajasthan High Court
Additinal Chief Engineer vs M/S Goel Brick Industries on 29 January, 2021
Bench: Indrajit Mahanty
                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                                   S.B. Civil Miscellaneous Appeal No. 3102/2011

                                    Additional Chief Engineer
                                                                                                          ----Appellant
                                                                           Versus
                                    M/s Goel Brick Industries
                                                                                                        ----Respondent

For Appellant(s) : Ms. Sheetal Mirdha, AAG with Mr. Prateek Singh For Respondent(s) : Mr. Rajneesh Gupta Ms. Arti Goyal

HON'BLE THE CHIEF JUSTICE

Order

29/01/2021

Heard learned counsel for the respective parties.

Notes of arguments submitted.

Judgment reserved.

(INDRAJIT MAHANTY),CJ

Anil Goyal/48

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