Ghisa Lal vs The Life Insurence Corp Ltd
2021 Latest Caselaw 962 Raj/2

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                                        S.B. Civil First Appeal No. 385/1998

                                    Ghisa Lal
                                                                                                          ----Appellant
                                                                           Versus
                                    The Life Insurence Corp Ltd
                                                                                                        ----Respondent

For Appellant(s) : Ms. Isha Pincha on behalf of Mr. Sunil Samdaria For Respondent(s) : Mr. Amit Gupta on behalf of Mr. B.L. Agrawal

HON'BLE THE CHIEF JUSTICE

Order

29/01/2021

Arguments heard and concluded.

Judgment reserved.

(INDRAJIT MAHANTY),CJ

JKP/Harshit/47

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