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Ramavtar Verma S/O Girdhari Lal vs State Of Rajasthan
2021 Latest Caselaw 959 Raj/2

Citation : 2021 Latest Caselaw 959 Raj/2
Judgement Date : 29 January, 2021

Rajasthan High Court
Ramavtar Verma S/O Girdhari Lal vs State Of Rajasthan on 29 January, 2021
Bench: Sabina, Manoj Kumar Vyas
                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                   D.B. Civil Writ Petition No. 14543/2020

                                   Ramavtar Verma S/o Girdhari Lal and ors.
                                                                                                        ----Petitioners
                                                                         Versus
                                   State Of Rajasthan and Ors.
                                                                                                      ----Respondents

For Petitioner(s) : Dr. Abhinav Sharma Advocate

HON'BLE MRS. JUSTICE SABINA HON'BLE MR. JUSTICE MANOJ KUMAR VYAS

Judgment / Order

29/01/2021

Let notice be issued to the respondents for 01.03.2021.

Notice re stay also.

(MANOJ KUMAR VYAS),J (SABINA),J

Sanjay Kumawat-45

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