Teekam Khanchandani S/O J N ... vs The Rajasthan High Court Through ...
2021 Latest Caselaw 931 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                   D.B. Civil Misc. Application No. 1/2021
                                                                           In
                                                   D.B. Civil Writ Petition No. 14778/2018

                                   Teekam Khanchandani S/o J N Khanchandani Aged about 58
                                   years, R/o 10/148, Swarn Path, Mansarovar, Jaipur. Presently
                                   serving and discharging duties of P.S. cum judgment writer in
                                   Rajasthan High Court, Jaipur
                                                                                                      ----Petitioner
                                                                       Versus
                                   The Rajasthan High Court Through The Registrar General,
                                   Jodhpur
                                                                                                    ----Respondent

For Petitioner(s) : Mr. Shashikant Saini, Advocate for Mr. Reasham Bhargava, Advocate For Respondent(s) : Mr. Prakhar Sharma, Advocate with Mr. Prakhar Agarwal, Advocate for Mr. Prateek Kasliwal, Advocate

HON'BLE MRS. JUSTICE SABINA HON'BLE MR. JUSTICE MANOJ KUMAR VYAS

Order

29/01/2021

Heard.

Application is allowed subject to all just exceptions. Legal

representatives of deceased-petitioner as mentioned in para-1 of

the application are brought on record for the purposes of this

petition.

Amended memo of parties is taken on record.

(MANOJ KUMAR VYAS),J (SABINA),J

Aks/Hemant-22

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